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Smt. Neetu Pal W/O Raja Ram Pal vs State Of U.P.Thru.The Secy. Home ...
2011 Latest Caselaw 2271 ALL

Citation : 2011 Latest Caselaw 2271 ALL
Judgement Date : 9 June, 2011

Allahabad High Court
Smt. Neetu Pal W/O Raja Ram Pal vs State Of U.P.Thru.The Secy. Home ... on 9 June, 2011
Bench: Devi Prasad Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- HABEAS CORPUS No. - 372 of 2011
 

 
Petitioner :- Smt. Neetu Pal W/O Raja Ram Pal
 
Respondent :- State Of U.P.Thru.The Secy. Home And Ors.
 
Petitioner Counsel :- Krishna Kumar Singh
 
Respondent Counsel :- G.A.
 

 
Hon'ble Devi Prasad Singh,J.

Learned Government Advocate has accepted notice on behalf of O.P. No.1 to 3.  Issue notice to O.P. No.4 and 5 returnable by 7.7.2011.

On the next date of listing, the petitioner detenue shall be produced before this Court by the police.

Order Date :- 9.6.2011

Rajneesh AR-PS)

 

 

 
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