Umakant Sharma vs State Of U.P. And Others
2011 Latest Caselaw 2256 ALL

Citation : 2011 Latest Caselaw 2256 ALL
Judgement Date : 8 June, 2011

Allahabad High Court

Umakant Sharma vs State Of U.P. And Others on 8 June, 2011

Bench: Arun Tandon, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 33885 of 2011
 

 
Petitioner :- Umakant Sharma
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Shrawan Dwivedi
 
Respondent Counsel :- C.S.C.,Mridul Tripathi
 

 
Hon'ble Arun Tandon,J.

Hon'ble Yogesh Chandra Gupta,J.

List this case in July, 2011 before the appropriate Bench.

Order Date :- 8.6.2011

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