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Mahendra Singh vs State Of U.P. & Others
2011 Latest Caselaw 2249 ALL

Citation : 2011 Latest Caselaw 2249 ALL
Judgement Date : 7 June, 2011

Allahabad High Court
Mahendra Singh vs State Of U.P. & Others on 7 June, 2011
Bench: Arun Tandon, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 10642 of 2011
 

 
Petitioner :- Mahendra Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Amit Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Yogesh Chandra Gupta,J.

List this case on 8th July, 2011.

Order Date :- 7.6.2011

NS

 

 

 
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