Vinod Kumar & Another vs State Of U.P. & Others
2011 Latest Caselaw 2243 ALL

Citation : 2011 Latest Caselaw 2243 ALL
Judgement Date : 6 June, 2011

Allahabad High Court

Vinod Kumar & Another vs State Of U.P. & Others on 6 June, 2011

Bench: Arun Tandon, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 10583 of 2011
 

 
Petitioner :- Vinod Kumar & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Satendra Pratap Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arun Tandon,J.

Hon'ble Yogesh Chandra Gupta,J.

List this case on 7th July, 2011.

Order Date :- 6.6.2011

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