Citation : 2011 Latest Caselaw 2233 ALL
Judgement Date : 2 June, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- BAIL No. - 3900 of 2011 Petitioner :- Prakash Respondent :- The State Of U.P Petitioner Counsel :- Shailendra Singh Respondent Counsel :- Govt. Advocate Hon'ble Ashwani Kumar Singh,J.
Counter affidavit filed today is taken on record.
List in the last week of July, 2011.
Order Date :- 2.6.2011
Akhilesh/Adhir
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