Citation : 2011 Latest Caselaw 3294 ALL
Judgement Date : 29 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 50 Case :- CRIMINAL REVISION No. - 4952 of 2009 Petitioner :- Dr. Veena Agrawal Respondent :- State Of U.P. & Another Petitioner Counsel :- Amit Daga,A.Kumar Singh,Smt.Pratibha Chauhan Respondent Counsel :- Govt. Advocate,Pankaj Bharti Hon'ble S.C. Agarwal,J.
Revision is allowed.
For orders, see my order of date passed in criminal revision no.2393 of 2010 on the separate sheets.
Order Date :- 29.7.2011
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