Citation : 2011 Latest Caselaw 3273 ALL
Judgement Date : 29 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- FIRST APPEAL FROM ORDER No. - 851 of 2001 Petitioner :- General Manager, U.P. State Sugar Corpn. Unit & Others Respondent :- M/S Lal And Kumar Humayunpur & Another Petitioner Counsel :- Rajendra Kumar Srivastava,Dr. Y.K. Srivastava Respondent Counsel :- H.N. Singh,S R Verma Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
This appeal was dismissed for default on 1.4.2010. The appellant has filed an application to recall this order.
The cause shown is sufficient. The order dated 1.4.2010 is recalled .The appeal is restored to its original number. List this case in the next cause list before the appropriate Bench.
With the aforesaid observations, the application is disposed of.
Order Date :- 29.7.2011
NS
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