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Vivek Kumar vs State Of U.P. And Another
2011 Latest Caselaw 3233 ALL

Citation : 2011 Latest Caselaw 3233 ALL
Judgement Date : 28 July, 2011

Allahabad High Court
Vivek Kumar vs State Of U.P. And Another on 28 July, 2011
Bench: Sibghat Ullah Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1589 of 2001
 

 
Petitioner :- Vivek Kumar
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Ganga Prasad,Avinash Hajela,Mahipal Singh
 
Respondent Counsel :- A.C.S.C.,Amit Sthelkar
 

 
Hon'ble Sibghat Ullah Khan,J.

Learned Standing Counsel prays for  two weeks' time for compliance of the order passed by this court, but I am not inclined to grant so much time for compliance.  

Only five days' time is granted to the learned Standing Counsel for compliance of the order.

Accordingly, put up on 03.08.2011.  Meanwhile, office shall contact on telephone and inform the Jaunpur Judgeship to comply with the earlier direction by the next date. Reminder shall  be sent through  FAX also. 

Order Date :- 28.7.2011

PKC

 

 

 
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