Chhiddu @ Chheddu vs State Of U.P.
2011 Latest Caselaw 3223 ALL

Citation : 2011 Latest Caselaw 3223 ALL
Judgement Date : 28 July, 2011

Allahabad High Court

Chhiddu @ Chheddu vs State Of U.P. on 28 July, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19336 of 2011
 

 
Petitioner :- Chhiddu @ Chheddu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.B. Sahai,Pradeep Kumar Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Even in the revised list, none appears on behalf of the applicant.

List this case in the next cause list.

Order Date :- 28.7.2011

Gss

Download the LatestLaws.com Mobile App