Tridandi Swami Kanya Junior High ... vs State Of U.P. Thru Princ.Secy. And ...
2011 Latest Caselaw 3220 ALL

Citation : 2011 Latest Caselaw 3220 ALL
Judgement Date : 28 July, 2011

Allahabad High Court

Tridandi Swami Kanya Junior High ... vs State Of U.P. Thru Princ.Secy. And ... on 28 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 42021 of 2011
 

 
Petitioner :- Tridandi Swami Kanya Junior High School
 
Respondent :- State Of U.P. Thru Princ.Secy. And Others
 
Petitioner Counsel :- Bajarang Bahadur Singh
 
Respondent Counsel :- C.S.C.,P.K. Bhardwaj
 

 
Hon'ble V.K. Shukla,J.

Present case pertains to service dispute and is cognizable by Court No.18.

Consequently, put up this case on Monday as fresh case before Court No. 18.

Order Date :- 28.7.2011

SRY

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