Dinesh vs State Of U.P.
2011 Latest Caselaw 3219 ALL

Citation : 2011 Latest Caselaw 3219 ALL
Judgement Date : 28 July, 2011

Allahabad High Court

Dinesh vs State Of U.P. on 28 July, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19343 of 2011
 

 
Petitioner :- Dinesh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Hari Prakash Mishra
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Supplementary affidavit filed today is taken on record.

Learned AGA prays for and is granted three weeks time to file counter affidavit.

List thereafter in the week commencing 23.8.2011.

Order Date :- 28.7.2011

Gss

Download the LatestLaws.com Mobile App