Smt. Suman vs Smt. Kusum And Others
2011 Latest Caselaw 3217 ALL

Citation : 2011 Latest Caselaw 3217 ALL
Judgement Date : 28 July, 2011

Allahabad High Court

Smt. Suman vs Smt. Kusum And Others on 28 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1130 of 2011
 

 
Petitioner :- Smt. Suman
 
Respondent :- Smt. Kusum And Others
 
Petitioner Counsel :- Rajendra Singh,Suresh Gupta
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Civil Misc. Exemption Application No. 212219 of 2011

Having regard to the averments made in the aforementioned Exemption Application, two months' time is granted to the appellant for filing the certified copy of the formal order.

Civil Misc. Delay Condonation Application No. 212220 of 2011

Issue notice on the aforementioned Delay Condonation Application.

Notice will be issued by Registered Post A.D. fixing 1st November, 2011 .

Requisite steps will be taken within three weeks.

List this case on 1st November, 2011 for consideration of the aforementioned Delay Condonation Application.

Order Date :- 28.7.2011