Ram Belas vs State Of U.P. And Others
2011 Latest Caselaw 3205 ALL

Citation : 2011 Latest Caselaw 3205 ALL
Judgement Date : 28 July, 2011

Allahabad High Court

Ram Belas vs State Of U.P. And Others on 28 July, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4326 of 2011
 

 
Petitioner :- Ram Belas
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Khurshed Alam
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

Heard learned counsel for the appellant and the learned AGA and perused the impugned judgement.

Admit.

Summon the lower court's record.

List in the week commencing 5th September 2011.

Order Date :- 28.7.2011

shailesh

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