Km. Pratisha vs State Of U.P. And Others
2011 Latest Caselaw 3189 ALL

Citation : 2011 Latest Caselaw 3189 ALL
Judgement Date : 28 July, 2011

Allahabad High Court

Km. Pratisha vs State Of U.P. And Others on 28 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 41989 of 2011
 

 
Petitioner :- Km. Pratisha
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anjana Chaturwedi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned Standing Counsel has accepted notice on behalf of respondents.

A month's time is accorded to the learned Standing counsel to file counter affidavit.

List this matter on 05.09.2011. On the next date outcome of scrutiny application be informed and coupled with this answer sheets of Mathematics III paper and Physics I & II papers of Intermediate Examination -2011 be produced before this Court.

Order Date :- 28.7.2011

SRY

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