Virendra Singh And Others vs State Of U.P. And Others
2011 Latest Caselaw 3187 ALL

Citation : 2011 Latest Caselaw 3187 ALL
Judgement Date : 28 July, 2011

Allahabad High Court

Virendra Singh And Others vs State Of U.P. And Others on 28 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 42013 of 2011
 

 
Petitioner :- Virendra Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Santosh Kumar Giri
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned Standing Counsel has accepted notice on behalf of respondent Nos. 1 and 5. Issue notice to respondent Nos.2, 3 and 4 returnable within next four weeks.

List this matter after four weeks.

Order Date :- 28.7.2011

SRY

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