Alam vs State Of U.P. And Others
2011 Latest Caselaw 3141 ALL

Citation : 2011 Latest Caselaw 3141 ALL
Judgement Date : 27 July, 2011

Allahabad High Court

Alam vs State Of U.P. And Others on 27 July, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 41566 of 2011
 

 
Petitioner :- Alam
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Ajal Krishna
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 27.7.2011

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