Citation : 2011 Latest Caselaw 3139 ALL
Judgement Date : 27 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 38 Case :- WRIT - C No. - 16204 of 2010 Petitioner :- Keshav Ram Singh And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- V.P. Gupta Respondent Counsel :- C.S.C.,R.K. Srivastava Hon'ble V.K. Shukla,J.
Put up this matter on next Tuesday.
Order Date :- 27.7.2011
SRY
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