Citation : 2011 Latest Caselaw 3133 ALL
Judgement Date : 27 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 947 of 1999 Petitioner :- United India Ansurance Co. Ltd. Thr. Asstt. Manager Respondent :- Smt. Ragini Devi & Others Petitioner Counsel :- Amaresh Sinha Respondent Counsel :- D.S.Pandey,D.K. Tripathi,S.S. Pandey Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
Sri Amaresh Sinha, lerned counsel for the appellant, has sent illness slip.
The case is passed over for the day.
Order Date :- 27.7.2011
NS
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