Citation : 2011 Latest Caselaw 3132 ALL
Judgement Date : 27 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 51 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19292 of 2011 Petitioner :- Naththu Ahirwar Respondent :- State Of U.P. Petitioner Counsel :- S.N. Gupta Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
For order see order of date passed on Cr. Misc. Bail application No. 19289 of 2011.
Order Date :- 27.7.2011
Gss
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