C/M, Bidi Works Muslim Girls Inter ... vs State Of U.P. Thru. Secr. ...
2011 Latest Caselaw 3131 ALL

Citation : 2011 Latest Caselaw 3131 ALL
Judgement Date : 27 July, 2011

Allahabad High Court

C/M, Bidi Works Muslim Girls Inter ... vs State Of U.P. Thru. Secr. ... on 27 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 24135 of 2010
 

 
Petitioner :- C/M, Bidi Works Muslim Girls Inter College & Anr.
 
Respondent :- State Of U.P. Thru. Secr. Secondary Education & Ors.
 
Petitioner Counsel :- Suresh Chandra Dwivedi,Parvez Ahmad
 
Respondent Counsel :- C.S.C.,Irshad Ali,S.P. Mishra
 

 
Hon'ble V.K. Shukla,J.

Rejoinder affidavit filed today is taken on record.

As requested, list this case in the next cause list.

Order Date :- 27.7.2011

SRY

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