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Anjali Devi vs State Of U.P. And Others
2011 Latest Caselaw 3121 ALL

Citation : 2011 Latest Caselaw 3121 ALL
Judgement Date : 27 July, 2011

Allahabad High Court
Anjali Devi vs State Of U.P. And Others on 27 July, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 37503 of 2011
 

 
Petitioner :- Anjali Devi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anand Kumar Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

On the matter being taken up, it is informed by the learned counsel for the petitioner that he could not comply with the order dated 12.07.2011. On his request, two weeks' time is accorded to him in that direction.

List after two weeks.

Order Date :- 27.7.2011

SRY

 

 

 
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