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Devki Nandan Pathak vs New India Assurance Co. & Another
2011 Latest Caselaw 3116 ALL

Citation : 2011 Latest Caselaw 3116 ALL
Judgement Date : 27 July, 2011

Allahabad High Court
Devki Nandan Pathak vs New India Assurance Co. & Another on 27 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 454 of 1999
 

 
Petitioner :- Devki Nandan Pathak
 
Respondent :- New India Assurance Co. & Another
 
Petitioner Counsel :- Ajit Kumar,Mohit Kumar
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

    On prayer made by Sri Ajay Maurya, learned counsel for the appellant, the case is directed to be listed after three weeks, so as to enable him to do the needful in view of the office report dated 26.5.2011/5.7.2011.

Order Date :- 27.7.2011

NS

 

 

 
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