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M/S Sahmalpur Cold Storage & ... vs U.P.State Financial Corporation ...
2011 Latest Caselaw 3102 ALL

Citation : 2011 Latest Caselaw 3102 ALL
Judgement Date : 27 July, 2011

Allahabad High Court
M/S Sahmalpur Cold Storage & ... vs U.P.State Financial Corporation ... on 27 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 2 of 2000
 

 
Petitioner :- M/S Sahmalpur Cold Storage & Another
 
Respondent :- U.P.State Financial Corporation & Others
 
Petitioner Counsel :- S.P.Singh
 
Respondent Counsel :- S.C,H.R. Mishra,P.S. Baghel
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Sri S.P. Singh, learned counsel for the appellants, has sent illness slip.

The case is passed over for the day.

Order Date :- 27.7.2011

NS

 

 

 
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