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M/S Hindustran Petroleum ... vs Ramesh Chandra Rai
2011 Latest Caselaw 3089 ALL

Citation : 2011 Latest Caselaw 3089 ALL
Judgement Date : 26 July, 2011

Allahabad High Court
M/S Hindustran Petroleum ... vs Ramesh Chandra Rai on 26 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 6 of 2011
 

 
Petitioner :- M/S Hindustan Petroleum Corporation & Others
 
Respondent :- Ramesh Chandra Rai
 
Petitioner Counsel :- Vikash Budhwar,Manoj Mishra
 
Respondent Counsel :- K.K. Dubey
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Sri K.K. Dubey, learned counsel for the plaintiff-respondent prays for and is granted 48 hours' time for filing paper book on behalf of the plaintiff-respondent.

Sri Vikas Budhwar, learned counsel fore the defendants-appellants prays for and is granted four weeks' time to file paper book on behalf the defendants-appellants.

List immediately thereafter.

Order Date :- 26.7.2011

NS

 

 

 
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