Bablu vs State Of U.P.
2011 Latest Caselaw 3083 ALL

Citation : 2011 Latest Caselaw 3083 ALL
Judgement Date : 26 July, 2011

Allahabad High Court

Bablu vs State Of U.P. on 26 July, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 3940 of 2011
 

 
Petitioner :- Bablu
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.P.S. Chauhan
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

Learned counsel for the appellant informed that the lower court's record has been received in the Office.

Office is directed to annex the lower court's record and list the appeal in the next week.

Order Date :- 26.7.2011

shailesh

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