Citation : 2011 Latest Caselaw 3082 ALL
Judgement Date : 26 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 41428 of 2011 Petitioner :- Constable (2707) (P.N.O.942010802) Dalveer Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- Anil Tiwari,Jaswant Singh Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Connect this petition with leading Writ Petition No. 35915 of 2011.
List this case on 23.8.2011 along with other connected writ petitions. Meanwhile, learned Standing Counsel may file counter affidavit in this case also.
Order Date :- 26.7.2011
OP
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