Citation : 2011 Latest Caselaw 3072 ALL
Judgement Date : 26 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1097 of 2011 Petitioner :- Bajaj Allianz General Insurance Co. Ltd. Respondent :- Brijesh Kumar @ Pappu And Another Petitioner Counsel :- Rahul Sahai Hon'ble Satya Poot Mehrotra,J.
Hon'ble Yogesh Chandra Gupta,J.
As prayed, put up as fresh on 10th August, 2011.
Order Date :- 26.7.2011
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