M/S Kwality Motors vs India Yamaha Motor Private ...
2011 Latest Caselaw 3068 ALL

Citation : 2011 Latest Caselaw 3068 ALL
Judgement Date : 26 July, 2011

Allahabad High Court

M/S Kwality Motors vs India Yamaha Motor Private ... on 26 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1073 of 2011
 

 
Petitioner :- M/S Kwality Motors
 
Respondent :- India Yamaha Motor Private Limited
 
Petitioner Counsel :- Jainendra Kuar Mishra
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

On prayer made by Sri Jainendra Kumar Mishra, learned counsel for the appellant, the case is directed to be put up up as fresh on 9th August, 2011, so as to enable him to examine the question of maintainability of the appeal.

Order Date :- 26.7.2011

Download the LatestLaws.com Mobile App