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United India Insurance Co. And ... vs Smt. Kalpana Verma And Others
2011 Latest Caselaw 3066 ALL

Citation : 2011 Latest Caselaw 3066 ALL
Judgement Date : 26 July, 2011

Allahabad High Court
United India Insurance Co. And ... vs Smt. Kalpana Verma And Others on 26 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1098 of 2011
 

 
Petitioner :- United India Insurance Co. And Others
 
Respondent :- Smt. Kalpana Verma And Others
 
Petitioner Counsel :- Ms. Usha Kiran
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Civil Misc. Delay Condonation Application No.208921 of 2011

Issue notice on the aforementioned Delay Condonation Application.

Notice will be issued by Registered Post A.D. fixing 3rd November, 2011 .

Requisite steps will be taken within three weeks.

List this case on 3rd November, 2011 for consideration of the aforementioned Delay Condonation Application.

Order Date :- 26.7.2011

NS

 

 

 
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