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Constable No. 2511 C.P. Sukhveer ... vs State Of U.P. And Others
2011 Latest Caselaw 3063 ALL

Citation : 2011 Latest Caselaw 3063 ALL
Judgement Date : 26 July, 2011

Allahabad High Court
Constable No. 2511 C.P. Sukhveer ... vs State Of U.P. And Others on 26 July, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 41122 of 2011
 

 
Petitioner :- Constable No. 2511 C.P. Sukhveer Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Munesh K. Sharma
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

The contention of the petitioner is that despite the order dated 1.4.2010 passed by the D.I.G. (Establishment) by which the petitioner has been transferred from G.R.P. Gorakhpur to Aligarh, but he is not being relived in pursuance of the said order.

Learned Standing Counsel is directed to seek instruction in the matter.

Put up on Monday i.e. on 1.8.2011 as fresh.

Order Date :- 26.7.2011

OP

 

 

 
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