C/M Sri Ram Das Mahavidyalaya And ... vs State Of U.P. And Others
2011 Latest Caselaw 3060 ALL

Citation : 2011 Latest Caselaw 3060 ALL
Judgement Date : 26 July, 2011

Allahabad High Court

C/M Sri Ram Das Mahavidyalaya And ... vs State Of U.P. And Others on 26 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 41102 of 2011
 

 
Petitioner :- C/M Sri Ram Das Mahavidyalaya And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- G.K. Singh,V.K. Singh
 
Respondent Counsel :- C.S.C.,R.A. Akhtar
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent No.1. Sri R.A. Akhtar, Advocate has entered appearance on behalf of respondent Nos.2 and 3.

Each one of the respondents is granted four weeks' time to file counter affidavit.Rejoinder affidavit may be filed within next two weeks.

List this case after six weeks.

Order Date :- 26.7.2011

SRY

Download the LatestLaws.com Mobile App