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Constable ... vs State Of U.P. And Others
2011 Latest Caselaw 3057 ALL

Citation : 2011 Latest Caselaw 3057 ALL
Judgement Date : 26 July, 2011

Allahabad High Court
Constable ... vs State Of U.P. And Others on 26 July, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 41431 of 2011
 

 
Petitioner :- Constable (C.P.1426)(P.N.O.972011295) Shashi Pal Singh &Ors.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Anil Tiwari,Jaswant Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Connect this petition with leading Writ Petition No. 35915 of 2011.

List this case on 23.8.2011 along with other connected writ petitions. Meanwhile, learned Standing Counsel may file counter affidavit in this case also.

Order Date :- 26.7.2011

OP

 

 

 
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