Sri Niwas Verma vs State Of U.P. And Others
2011 Latest Caselaw 3052 ALL

Citation : 2011 Latest Caselaw 3052 ALL
Judgement Date : 26 July, 2011

Allahabad High Court

Sri Niwas Verma vs State Of U.P. And Others on 26 July, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 41352 of 2011
 

 
Petitioner :- Sri Niwas Verma
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Swaran Kumar Srivastava,Anil Kumar Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Connect it with Writ Petition No. 38437 of 2011.

Learned Standing Counsel prays for and is granted six weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 26.7.2011

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