Jugnu And Another vs State Of U.P.
2011 Latest Caselaw 3039 ALL

Citation : 2011 Latest Caselaw 3039 ALL
Judgement Date : 26 July, 2011

Allahabad High Court

Jugnu And Another vs State Of U.P. on 26 July, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 4307 of 2011
 

 
Petitioner :- Jugnu And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Hitesh Pachauri
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

None appeared to press this appeal. Learned AGA is present for the State. Perused the impugned judgement.

Admit.

List in the next cause list for consideration of the bail prayer in the appeal.

Order Date :- 26.7.2011

shailesh

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