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Chhotey Lal vs Dayaram Yadav
2011 Latest Caselaw 2999 ALL

Citation : 2011 Latest Caselaw 2999 ALL
Judgement Date : 25 July, 2011

Allahabad High Court
Chhotey Lal vs Dayaram Yadav on 25 July, 2011
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 637 of 2011
 

 
Petitioner :- Chhotey Lal
 
Respondent :- Dayaram Yadav
 
Petitioner Counsel :- Dinesh Pathak,Manoj Kumar Pandey
 
Respondent Counsel :- Surendra Vikram Singh
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed, put up as fresh on 27.7.2011.

Order Date :- 25.7.2011

NS

 

 

 
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