Sapana Srivastava vs State Of U.P. And Others
2011 Latest Caselaw 2997 ALL

Citation : 2011 Latest Caselaw 2997 ALL
Judgement Date : 25 July, 2011

Allahabad High Court

Sapana Srivastava vs State Of U.P. And Others on 25 July, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 33830 of 2011
 

 
Petitioner :- Sapana Srivastava
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.P. Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Heard learned counsel for the petitioner.

Initially the petitioner had challenged the order dated 3.6.2010. Now by the supplementary affidavit and amendment application, the petitioner is challenging the orders dated 12.2.2007 and 5.11.2009.

The petition is barred by latches and is accordingly dismissed.

Order Date :- 25.7.2011

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