Nagar Palika Parishad Mathura & ... vs Smt. Kusum Agrawal & Another
2011 Latest Caselaw 2995 ALL

Citation : 2011 Latest Caselaw 2995 ALL
Judgement Date : 25 July, 2011

Allahabad High Court

Nagar Palika Parishad Mathura & ... vs Smt. Kusum Agrawal & Another on 25 July, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 413 of 2009
 

 
Petitioner :- Nagar Palika Parishad Mathura & Another
 
Respondent :- Smt. Kusum Agrawal & Another
 
Petitioner Counsel :- Smt Archana Singh,Faujdar Rai,Sushil Chandra Srivastava,V.K. Singh
 
Respondent Counsel :- Rahul Sahai,A.K. Srivastava,Manoj Goswami,R.D. Tiwari,S.N. Singh,Subodh Pandey
 

 
Hon'ble Yogesh Chandra Gupta,J.

Passed over on the illness slip of Sri R.D. Tiwari, learned counsel for the respondents.

List after tweeks.

Order Date :- 25.7.2011

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