Janta Laghu Madhyamik Vidyalay ... vs Shrikant Vidya Mandir Jr. School ...
2011 Latest Caselaw 2994 ALL

Citation : 2011 Latest Caselaw 2994 ALL
Judgement Date : 25 July, 2011

Allahabad High Court

Janta Laghu Madhyamik Vidyalay ... vs Shrikant Vidya Mandir Jr. School ... on 25 July, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2501 of 2011
 

 
Petitioner :- Janta Laghu Madhyamik Vidyalay Patra And Another
 
Respondent :- Shrikant Vidya Mandir Jr. School And Others
 
Petitioner Counsel :- Arvind Srivastava
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed, put up as fresh on 28.7.2011.

Order Date :- 25.7.2011

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