Citation : 2011 Latest Caselaw 2990 ALL
Judgement Date : 25 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- FIRST APPEAL DEFECTIVE No. - 160 of 2011 Petitioner :- Chandra Deo Ram Respondent :- Smt. Kawalesiya Alias Baleshwari Devi Petitioner Counsel :- Harindra Prasad Hon'ble Yogesh Chandra Gupta,J.
As prayed, put up as fresh on 27.7.2011.
Order Date :- 25.7.2011
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