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Hitendra Verma vs State Of U.P. And Others
2011 Latest Caselaw 2985 ALL

Citation : 2011 Latest Caselaw 2985 ALL
Judgement Date : 25 July, 2011

Allahabad High Court
Hitendra Verma vs State Of U.P. And Others on 25 July, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 40963 of 2011
 

 
Petitioner :- Hitendra Verma
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vashistha Tiwari,Ajay Kumar Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

As prayed, list on 9.8.2011. It is made clear that this Court has not entertained the petition yet.

Order Date :- 25.7.2011

OP

 

 

 
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