J.P. Gupta vs C.B.I.
2011 Latest Caselaw 2984 ALL

Citation : 2011 Latest Caselaw 2984 ALL
Judgement Date : 25 July, 2011

Allahabad High Court

J.P. Gupta vs C.B.I. on 25 July, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11045 of 2011
 

 
Petitioner :- J.P. Gupta
 
Respondent :- C.B.I.
 
Petitioner Counsel :- Tarun Agrawal,Apoorav Agrawal
 
Respondent Counsel :- Anurag Khanna
 

 
Hon'ble Shri Kant Tripathi,J.

Supplementary affidavit filed on behalf of the applicant is taken on record.

Learned counsel for the CBI prays for and is granted lastly one week's time to file to seek instructions with regard to the supplementary affidavit.

Put up on 1st August 2011 as fresh.

Order Date :- 25.7.2011

shailesh

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