Syed Ali Bashir Zaidi And Others vs State Of U.P. And Others
2011 Latest Caselaw 2982 ALL

Citation : 2011 Latest Caselaw 2982 ALL
Judgement Date : 25 July, 2011

Allahabad High Court

Syed Ali Bashir Zaidi And Others vs State Of U.P. And Others on 25 July, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 41030 of 2011
 

 
Petitioner :- Syed Ali Bashir Zaidi And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Swarn Kumar Srivastava,Anil Kumar Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

The petition is barred by latches. The delay has not been explained.

On the request of learned counsel for the petitioner, list in the next cause list. It is made clear that this Court has not entertained the petition yet.

Order Date :- 25.7.2011

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