Raghunath And Others vs Uma Shanker Singh And Others
2011 Latest Caselaw 2979 ALL

Citation : 2011 Latest Caselaw 2979 ALL
Judgement Date : 25 July, 2011

Allahabad High Court

Raghunath And Others vs Uma Shanker Singh And Others on 25 July, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 612 of 2011
 

 
Petitioner :- Raghunath And Others
 
Respondent :- Uma Shanker Singh And Others
 
Petitioner Counsel :- K.N. Rai
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed, put up as fresh on 27.7.2011.

Order Date :- 25.7.2011

Download the LatestLaws.com Mobile App