Thermal Contractors Association ... vs Director Rajya Vidyut Utpadan ...
2011 Latest Caselaw 2967 ALL

Citation : 2011 Latest Caselaw 2967 ALL
Judgement Date : 22 July, 2011

Allahabad High Court

Thermal Contractors Association ... vs Director Rajya Vidyut Utpadan ... on 22 July, 2011

Bench: Prakash Krishna, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT TAX No. - 553 of 2005
 

 
Petitioner :- Thermal Contractors Association Thru' Secy.
 
Respondent :- Director Rajya Vidyut Utpadan Nigam Ltd & Others
 
Petitioner Counsel :- Govind Krishna,Deepak Jaiswal,Santosh Tripathi
 
Respondent Counsel :- W.H. Khan,Anil Mehrotra,C.S.C.
 

 
Hon'ble Prakash Krishna,J.

Hon'ble Yogesh Chandra Gupta,J.

Passed over on the illness slip of Sri Y. Pandey, Advocate.

Order Date :- 22.7.2011

Download the LatestLaws.com Mobile App