Ramesh Kumar Singh And Others vs State Of U.P. And Others
2011 Latest Caselaw 2961 ALL

Citation : 2011 Latest Caselaw 2961 ALL
Judgement Date : 22 July, 2011

Allahabad High Court

Ramesh Kumar Singh And Others vs State Of U.P. And Others on 22 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 60326 of 2010
 

 
Petitioner :- Ramesh Kumar Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Bhola Nath Yadav,Vinod Kumar Yadav
 
Respondent Counsel :- C.S.C.,B.D. Mandhyan,Sunita Agrawal
 

 
Hon'ble V.K. Shukla,J.

List this case in the next cause list along with record of writ petition No.25248 of 2010, showing the names of respective counsel along with cause title.

Order Date :- 22.7.2011

SRY

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