Satveer @ Bata vs State Of U.P.
2011 Latest Caselaw 2960 ALL

Citation : 2011 Latest Caselaw 2960 ALL
Judgement Date : 22 July, 2011

Allahabad High Court

Satveer @ Bata vs State Of U.P. on 22 July, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18670 of 2011
 

 
Petitioner :- Satveer @ Bata
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Braham Singh,Susheel Kumar Tewari
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned AGA clearly states that in case crime no. 709 of 2008, under section 147, 148, 149, 504, 506, 302 IPC, Police Station Charthawal, District Muzaffar Nagar, applicant is not released on bail, but the same is pending.

List this case on 1.8.2011.

Order Date :- 22.7.2011

Gss

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