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Shiv Singh & Others vs Smt. Amresh Devi & Others
2011 Latest Caselaw 2958 ALL

Citation : 2011 Latest Caselaw 2958 ALL
Judgement Date : 22 July, 2011

Allahabad High Court
Shiv Singh & Others vs Smt. Amresh Devi & Others on 22 July, 2011
Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 201 of 2011
 

 
Petitioner :- Shiv Singh & Others
 
Respondent :- Smt. Amresh Devi & Others
 
Petitioner Counsel :- Saurabh Gaur,A.B.L. Gour
 
Respondent Counsel :- Rajeev Ojha
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

    In view of the office report dated 21st July, 2011 regarding service of notice issued to the respondents on the Delay Condonation Application, let service of notice be awaited.

    List this case on 8th August, 2011 when the office will submit fresh report regrading service of notice.

Order Date :- 22.7.2011

NS

 

 

 
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