Smt Poonam vs Vinod Kumar
2011 Latest Caselaw 2956 ALL

Citation : 2011 Latest Caselaw 2956 ALL
Judgement Date : 22 July, 2011

Allahabad High Court

Smt Poonam vs Vinod Kumar on 22 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 77 of 2009
 

 
Petitioner :- Smt Poonam
 
Respondent :- Vinod Kumar
 
Petitioner Counsel :- Ashok Kumar Pandey
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Civil Misc. Delay Condonation Application No.143995 of 2009

By the order dated 29.6.2009, notice was directed to be issued on the aforementioned Delay Condonation Application.

Sri V. Singh, Advocate, has filed his vakalantma on behalf of the respondent. Counter affidavit on behalf of the respondent in reply to the aforementioned Delay Condonation Application has also been filed.

Rejoinder affidavit on behalf of the appellant may be filed within three weeks.

List after the expiry of the aforesaid period for consideration of the aforementioned Delay Condonation Application.

Order Date :- 22.7.2011