Rajesh Singh And Another vs State Of U.P.
2011 Latest Caselaw 2955 ALL

Citation : 2011 Latest Caselaw 2955 ALL
Judgement Date : 22 July, 2011

Allahabad High Court

Rajesh Singh And Another vs State Of U.P. on 22 July, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18668 of 2011
 

 
Petitioner :- Rajesh Singh And Another
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- A.K. Mishra,Rakesh Chandra Tiwari
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Sri Sudeep Dwivedi for the complainant is taken on record.

As prayed by learned counsel for the applicants put up this case on 26.7.2011 as fresh.

Order Date :- 22.7.2011

Gss

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