The Oriental Insurance Company ... vs Smt. Omwati & Others
2011 Latest Caselaw 2951 ALL

Citation : 2011 Latest Caselaw 2951 ALL
Judgement Date : 22 July, 2011

Allahabad High Court

The Oriental Insurance Company ... vs Smt. Omwati & Others on 22 July, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 2084 of 2010
 

 
Petitioner :- The Oriental Insurance Company Ltd.
 
Respondent :- Smt. Omwati & Others
 
Petitioner Counsel :- S.K. Mehrotra
 
Respondent Counsel :- Namit Kumar Sharma
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Perused the office report dated 21st July, 2011 regarding service of notice issued to the respondent nos. 1 to 8 by ordinary process.

In view of the said office report, let fresh notices be issued to the respondent nos. 1 to 8 by Registered Post A.D. fixing 13th October, 2011.

Requisite steps will be taken within two weeks.

List this case on 13th October, 2011.

Order Date :- 22.7.2011

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